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Delhi HC to IRDAI: Ensure Products Are Designed for Persons With Disabilities - (14 Dec 2022)

INSURANCE

Delhi High Court has directed Insurance Regulatory & Development Authority of India (IRDAI) to call a meeting of insurance companies to ensure that products are designed for persons with disabilities in terms of circular dated 2 June 2020, so as to enable them to obtain health insurance coverage.

Tags : DELHI HIGH COURT   IRDAI   PERSONS WITH DISABILITIES  

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