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SC Allows Disbursal of Rs 1 Crore to 15 Homebuyers on Pro Rata Basis - (14 Dec 2022)

PROPERTY

Supreme Court has in matter of compensation sought by homebuyers of Supertech Twin Towers, directed the disbursal of INR One crore that has been deposited by the Interim Resolution Professional of Supertech Ltd., to be distributed to the 15 homebuyers (applicants) on a pro rata basis.

Tags : SUPREME COURT   INTERIM RESOLUTION PROFESSIONAL   PRO RATA BASIS   SUPERTECH TWIN TOWERS  

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