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Delhi HC to State: Ensure Compliance of Law Prohibiting Manufacture & Sale of E-Cigarettes - (13 Dec 2022)

CIVIL

Delhi High Court has directed Delhi Government to ensure compliance of Prohibition of Electronic Cigarettes Act, 2019 and asked the Delhi Police to take steps to ensure that such e-cigarettes are not sold near and around schools and colleges in the national capital.

Tags : DELHI HIGH COURT   E-CIGARETTES   COMPLIANCE  

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