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Kerala HC Issues Directions for Crowd Management at Sabarimala - (13 Dec 2022)

CIVIL

Kerala High Court has issued directions for crowd management in Sabarimala Temple, anticipating heavy footfall for the upcoming days amid Mandala festival, and also directed the District Administration to ensure that all pilgrims have comfortable pilgrimage and darshan.

Tags : KERALA HIGH COURT   CROWD MANAGEMENT   SABARIMALA  

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