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SC: Accused's Plea on Applicability of S. 300 CrPC Has to be Considered at Discharge Stage - (13 Dec 2022)

CRIMINAL

Supreme Court has held that the accused's plea on applicability of Section 300 CrPC has to be considered at the stage of discharge under Section 227 CrPC.

Tags : SUPREME COURT   DISCHARGE STAGE   SECTION 300 CRPC  

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