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SC Sets Aside Allahabad HC’s Order Issuing Non-Bailable Warrants Against Noida CEO - (13 Dec 2022)

CRIMINAL

Supreme Court has allowed the plea filed by Chief Executive Officer of New Okhla Industrial Development Authority (NOIDA), Ritu Maheshwari IAS, challenging Allahabad High Court's orders seeking her personal presence before it and issuing non-bailable warrant against her.

Tags : SUPREME COURT   NOIDA CEO   NON-BAILABLE WARRANT  

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