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Bombay HC Grants Bail to Anil Deshmukh in Corruption Case - (12 Dec 2022)

CRIMINAL

Bombay High Court has granted bail to former Maharashtra Home Minister Anil Deshmukh in a case under the Prevention of Corruption Act regarding illegal gratification from bar owners and corruption in police transfers and posting in Maharashtra.

Tags : BOMBAY HIGH COURT   CORRUPTION   ANIL DESHMUKH  

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