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Karnataka High Court Dismisses Muslim Couple's Plea on Adopting Unborn Hindu Child - (12 Dec 2022)

FAMILY

Karnataka High Court has observed that Mohammedan Law does not recognize adoption and thus an agreement entered into between a Hindu couple to give their unborn child in adoption to a Muslim couple is not allowed.

Tags : KARNATAKA HIGH COURT   ADOPTION   MOHAMMEDAN LAW  

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