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Kerala HC: Centre Should Seriously Consider Having a Uniform Marriage Code - (12 Dec 2022)

FAMILY

Kerala High Court while observing that Family Courts have become another battleground, has stated that Union Government should seriously consider having a uniform marriage code in India in order to promote the common welfare and good of spouses in matrimonial disputes.

Tags : KERALA HIGH COURT   UNIFORM MARRIAGE CODE   MATRIMONIAL DISPUTES  

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