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Allahabad HC Orders Actions Against Cop for Absolving Accused of Charges During POCSO Probe - (12 Dec 2022)

CRIMINAL

Allahabad High Court has directed State's Director General of Police (DGP) to initiate disciplinary proceedings against a police officer for deliberately and willfully trying to ensure that the accused in a minor's rape case, are absolved of charges during the investigation.

Tags : ALLAHABAD HIGH COURT   DGP   DISCIPLINARY PROCEEDINGS  

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