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Bombay HC Allows Felling of Over 20,000 Mangrove Trees for Bullet Train Project - (09 Dec 2022)

ENVIRONMENT

Bombay High Court has allowed a petition filed by the National High Speed Rail Corporation to fell over 20, 000 mangrove trees in Mumbai, Palghar and Thane to pave the way for bullet train project from Mumbai – Ahmedabad.

Tags : BOMBAY HIGH COURT   BULLET TRAIN   MANGROVE TREES  

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