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CIC Directs IB to Provide Info to IFS Whistleblower - (25 Apr 2016)

Central Information Commission (CIC) has directed Intelligence Bureau (IB) to provide its report to whistleblower Sanjiv Chaturvedi, an Indian Forest Service (IFS) officer, in relation to false cases filed against him by some allegedly corrupt officers exposed by him during his tenure.

Tags : CENTRAL INFORMATION COMMISSION   SANJIV CHATURVEDI  

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