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Bombay HC Reduces Life Sentence of Man Who Killed Wife in Sudden Quarrel Over Improperly Cooked Meat - (08 Dec 2022)

CRIMINAL

Bombay High Court while reducing the sentence of a man who killed his wife over improperly cooking meat, has held that it was a case of sudden quarrel without any premeditation, therefore, reducing the life sentence to 10 years of rigorous imprisonment.

Tags : BOMBAY HIGH COURT   LIFE SENTENCE   RIGOROUS IMPRISONMENT   WIFE   SUDDEN QUARREL  

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