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Delhi HC Quashes FIR Against Law Student Who Appeared as Proxy Counsel Before Trial Court - (08 Dec 2022)

CRIMINAL

Delhi High Court has quashed an FIR registered against a first-year law student who appeared before a Metropolitan Magistrate as a proxy counsel on instructions from a lawyer for taking adjournment in two cases.

Tags : DELHI HIGH COURT   PROXY COUNSEL   LAW STUDENT  

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