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Bom. HC Restrains State from Appointing Engineers Under EWS Quota Until Decision on SEBC Reservation - (07 Dec 2022)

SERVICE

Bombay High Court has ordered Maharashtra Public Services Commission from issuing appointment letters for engineers under the reserved Economically Weaker Section Category (EWS) till the issue of diverting SEBC candidates to EWS is settled.

Tags : BOMBAY HIGH COURT   EWS   SEBC   APPOINTMENT   ENGINEERS  

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