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Orissa HC Issues Guidelines for Compulsory Registration of FIRs - (07 Dec 2022)

CRIMINAL

Orissa High Court has issued guidelines to the Director General of Police, Odisha (DGP) for compulsory registration of First Information Reports (FIRs), requiring him to forward the same to all the police stations of the State.

Tags : ORISSA HIGH COURT   GUIDELINES   FIR  

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