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Delhi HC to Centre: Block Websites Accused of Defrauding People on Pretext of Recruitments at Croma - (07 Dec 2022)

CYBER LAWS

Delhi High Court has directed Centre to suspend infringing websites accused of defrauding people by taking money under the pretext of recruiting them at Tata-owned Croma, the electronics retail store chain.

Tags : DELHI HIGH COURT   WEBSITES   BLOCK   CROMA  

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