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Delhi HC to BCI: Consider Having 'Pre-Set Schedule' for All India Bar Examination - (06 Dec 2022)

CIVIL

Delhi High Court has directed the Bar Council of India (BCI) to inform it about the next scheduled date of All India Bar Examination (AIBE), so that the uncertainty regarding the dates of the biannual examination can be resolved and provisionally enrolled advocates can prepare accordingly.

Tags : DELHI HIGH COURT   AIBE   SCHEDULE  

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