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Karnataka HC to State: Take Forward 'One Nation One Ration Card' Policy - (06 Dec 2022)

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Karnataka High Court while expressing concern over rising litigation relating to allotment of fair price shops under the Public Distribution System and has directed State's Food and Civil Supplies Department to take appropriate steps to take the policy of 'one nation–one ration card' forward.

Tags : KARNATAKA HIGH COURT   FAIR PRICE SHOPS   ONE NATION ONE RATION CARD  

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