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SC: Punjab is a Border State, Easy to Destroy Youth by Illicit Liquor & Drugs - (06 Dec 2022)

EXCISE

Supreme Court while observing the increasing issue of drugs in the State of Punjab has slammed the State government for its inaction regarding the issue of large-scale manufacture and sale of illicit liquor in the state.

Tags : SUPREME COURT   ILLICIT LIQUOR   DRUGS   PUNJAB  

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