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SC to Centre: Examine Lack of Uniformity in Rules on Cadaveric Organ Transplant Across States - (06 Dec 2022)

LAW OF MEDICINE

Supreme Court has directed Union Ministry of Health and Family Welfare to examine the lack of uniformity in rules regarding cadaveric organ transplant across states with the Transplantation of Human Organs and Tissues Rules, 2014.

Tags : SUPREME COURT   ORGAN TRANSPLANT   UNIFORMITY  

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