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Ker. HC Stays Centre's Notification Transferring DRT Applications Above Rs 100 Crores to DRT Chennai - (05 Dec 2022)

BANKING

Kerala High Court has stayed operation of notification issued by Ministry of Finance, dated October 4, 2022, to extent it transfers jurisdiction of all applications involving a debt amount of Rs.100 Crores and above falling within jurisdiction of DRT-I and DRT-II, Ernakulam with DRT-I, Chennai.

Tags : KERALA HIGH COURT   DRT   TRANSFER  

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