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Patna HC Slams Bihar Police for Demolishing a Woman's House - (05 Dec 2022)

CIVIL

Patna High Court while slamming Bihar Police for demolishing a woman's house allegedly at the instance of a land mafia, expressed its anguish over the way powers of the court was subsided & questioned Police if after identifying land disputes, police station has been given the power of execution?

Tags : PATNA HIGH COURT   DEMOLISH   POLICE  

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