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P&H HC: FSL Report Forms Foundation of NDPS Case - (01 Dec 2022)

NARCOTICS

Punjab and Haryana High Court has held that the report of Forensic Science Lab forms the foundation of prosecution case in NDPS proceedings and in case the same is not there the entire case of prosecution falls to ground.

Tags : PUNJAB AND HARYANA HIGH COURT   NDPS   FSL REPORT  

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