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MAT to State: Provide 'Third Gender' Option for Constable Post by December 4 - (01 Dec 2022)

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Maharashtra Administrative Tribunal (MAT) has directed the state government to provide a third option as 'other gender' apart from Male and Female in the recruitment application form by December 4 and extended the application form submission deadline to December 8.

Tags : MAHARASHTRA ADMINISTRATIVE TRIBUNAL   THIRD GENDER   CONSTABLE  

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