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Delhi HC Orders Blocking of Sexually Explicit Video of a Judicial Officer on Social Media - (01 Dec 2022)

CYBER LAWS

Delhi High Court has directed Centre and social media platforms to ensure that all appropriate steps are taken to prevent the sharing of a sexually explicit video of a judicial officer, which has been in circulation on the internet since yesterday.

Tags : DELHI HIGH COURT   SEXUALLY EXPLICIT   JUDICIAL OFFICER  

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