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SC to Expert Committee: Examine to What Extent Recommendations Have Been Adopted by Government - (30 Nov 2022)

CYBER LAWS

Supreme Court has directed the expert committee constituted to tackle the problem of the dissemination of child pornography and sexual assault videos, to conduct a review meeting to examine the extent to which their recommendations had been successfully adopted by the government.

Tags : SUPREME COURT   EXPERT COMMITTEE   CHILD PORNOGRAPHY  

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