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Supreme Court Refuses to Entertain PIL to Double the Number of Judges - (29 Nov 2022)

CIVIL

Supreme Court while observing that getting more judges is not the panacea of all evils, has refused to entertain a PIL filed by BJP leader and Advocate Ashwini Upadhyay seeking to double the number of judges in High Courts and trial courts.

Tags : SUPREME COURT   JUDGES   PIL  

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