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SC Transfers YS Vivekananda Reddy Murder Case Trial from Andhra Pradesh to Hyderabad - (29 Nov 2022)

CRIMINAL

Supreme Court while noting that the apprehensions raised by wife and daughter of former AP Minister YS Vivekananda Reddy regarding derailment of fair trial are reasonable, has transferred the trial of murder of YS Vivekananda Reddy from Andhra Pradesh to Special CBI Court Hyderabad.

Tags : SUPREME COURT   MURDER   YS VIVEKANANDA REDDY  

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