Kerala HC Refuses to Stay Circular Imposing Stricter Conditions for Driving Tests  ||  Delhi HC Directs Police Investigation Against Use of Oxytocin in Dairy Colonies  ||  All. HC Rejects PIL Seeking Release of Justice Rohini Commission Report on OBC Sub-Categorisation  ||  Orissa HC: Trespassers Must Accept Responsibility for Risk in Crossing Railway Tracks  ||  Cash-For-Jobs Scam: Calcutta High Court Denies Bail to Former WB Education Minister  ||  MP High Court: Unnatural Sex With Wife Not Rape as Absence of Woman's Consent Immaterial  ||  SC: Court Can Exempt Accused from Personal Appearance Before Grant of Bail  ||  2024 Elections: Supreme Court Directs Minimum 1/3rd Women's Reservation in Bar Association Posts  ||  Ori. HC: ‘Online RTI Portal’ Launched by Orissa High Court  ||  Del HC: In Delhi, Giving Monthly Pension of Rs.3000 to Building & Construction Workers is Very Small    

Delhi HC to Delhi Police: Handover Keys of Markaz Nizamuddin to Maulana Saad - (29 Nov 2022)

CIVIL

Delhi High Court while rejecting Delhi Police’s stand regarding continuing restrictions at Tablighi Jamaat headquarter in Nizamuddin since March 2020, has directed Delhi Police to handover keys of Markaz Nizamuddin to Maulana Saad.

Tags : DELHI HIGH COURT   MARKAZ NIZAMUDDIN   MAULANA SAAD  

Share :        

Disclaimer | Copyright 2024 - All Rights Reserved