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Delhi HC to Delhi Police: Handover Keys of Markaz Nizamuddin to Maulana Saad - (29 Nov 2022)

CIVIL

Delhi High Court while rejecting Delhi Police’s stand regarding continuing restrictions at Tablighi Jamaat headquarter in Nizamuddin since March 2020, has directed Delhi Police to handover keys of Markaz Nizamuddin to Maulana Saad.

Tags : DELHI HIGH COURT   MARKAZ NIZAMUDDIN   MAULANA SAAD  

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