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DCDRC Directs Reliance Retail to Pay Rs. 7,000 Compensation for Collecting Price for Carry Bag - (29 Nov 2022)

CONSUMER

District Consumer Disputes Redressal Commission, Bangalore has directed Reliance Retail Limited to refund the money spent on a carry bag, which the complainant was forced to buy and further pay Rs. 5000 as compensation and Rs. 2000 towards litigation expenses.

Tags : DCDRC   CARRY BAG   RELIANCE  

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