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Bombay HC Seeks Implementation of NEERI Study on Godavari Pollution - (22 Apr 2016)

Bombay HC has asked Nashik Divisional Commissioner to take a decision on the recommendations of National Environmental Engineering Research Institute (NEERI) on pollution of river Godavari caused by the 'Shahi Snnan' (holy bath) events during Kumbh Mela last year.

Tags : BOMBAY HC   NEERI  

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