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Uttarakhand HC Stays All Development Activities in Nainital's Jilling Estate - (28 Nov 2022)

ENVIRONMENT

Uttarakhand High Court has stayed all development activities in Nainital’s Jilling Estate till December 15, after Google Map imagery prima facie depicted green cover depletion in the estate.

Tags : UTTARAKHAND HIGH COURT   GOOGLE MAP   NAINITAL  

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