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J&K&L HC: Medical Geneticist Not Required to Undertake Competency Test Under PNDT Training Rules - (28 Nov 2022)

LAW OF MEDICINE

Jammu and Kashmir and Ladakh High Court has held that medical geneticists shall not be under an obligation to undergo competency-based assessment test and are exempted from operation of Preconception and Pre-natal Diagnostic Techniques (Prevention of Sex Selection) (Six Months Training) Rules, 2014.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   MEDICAL GENETICIST  

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