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Delhi HC Orders Expeditious Completion of Legal Formalities for Adoption by Foreign Couple - (28 Nov 2022)

FAMILY

Delhi High Court while paving way for an inter country adoption by a foreign couple, has directed authorities to expeditiously conclude all legal formalities relating to adoption of a minor child with special needs, who was found abandoned in October 2019 in a cremation ground.

Tags : DELHI HIGH COURT   ADOPTION   FOREIGN COUPLE  

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