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Mumbai Court: Women Can be Held Guilty of Outraging Woman's Modesty - (28 Nov 2022)

CRIMINAL

Mumbai Court while observing that Section 354 of the IPC is gender neutral qua the offender has convicted and sentenced a mother of three to one-year rigorous imprisonment for outraging another woman's modesty.

Tags : MUMBAI COURT   MODESTY   WOMAN  

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