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Delhi HC Grants Bail to Yes Bank's Former MD Rana Kapoor in Money Laundering Case - (25 Nov 2022)

CRIMINAL

Delhi High Court has granted bail to Yes Bank co-founder Rana Kapoor in a money laundering case being probed by Enforcement Directorate with regard to the alleged wrongful loss of around Rs 466.51 Crores to the bank.

Tags : DELHI HIGH COURT   BAIL   YES BANK  

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