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Madras HC Apologises to Women Litigants for Insensitive Questions by a Lawyer - (25 Nov 2022)

CRIMINAL

Madras High Court while observing that purpose of cross-examination is not to create indelible scars in minds of litigants or to humiliate them, has apologised to four women litigants before it for insensitivity shown to them by a lawyer, by putting humiliating questions during cross-examination.

Tags : MADRAS HIGH COURT   CROSS EXAMINATION   APOLOGISED  

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