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Del HC Grants Injunction in Favour of Amitabh Bachchan in Suit Seeking Protection of Publicity Right - (25 Nov 2022)

CIVIL

Delhi High Court has granted ad interim ex parte injunction in favour of Amitabh Bachchan in a suit filed by him seeking protection of his publicity rights against fake Kaun Banega Crorepati (KBC) lottery scam and other frauds being run using his photographs and voice without his permission.

Tags : DELHI HIGH COURT   AMITABH BACHCHAN   INJUNCTION  

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