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Allahabad HC to State: For Every Tree Removed, Ensure Two Are Grown - (25 Nov 2022)

ENVIRONMENT

Allahabad High Court has directed the Uttar Pradesh Government to ensure that two trees are planted in place of every tree removed for the construction work under the Jal Shakti Mission to supply water to people.

Tags : ALLAHABAD HIGH COURT   TREE   JAL SHAKTI MISSION  

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