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NCDRC Directs Reader's Digest to Pay ? 1.5 Lakh to Subscriber for Late Delivery of Magazine - (25 Nov 2022)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has directed publishers of the iconic magazine Reader's Digest to pay a compensation of Rs 1,00,000 and the litigation cost of Rs 50,000 to a senior citizen from Ludhiana for late delivery of the periodical.

Tags : NCDRC   READER’S DIGEST   COMPENSATION  

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