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Madras HC: Take Action Against Private Resorts for Illegally Diverting Flow of Natural Waterfalls - (24 Nov 2022)

ENVIRONMENT

Madras High Court has directed District Collectors of Tenkasi, Tirunelveli, Kanyakumari, Coimbatore and Ooty to form a committee to curtail illegal diversion of the natural flow of waterfalls by the private resorts, to attract tourists.

Tags : MADRAS HIGH COURT   ILLEGAL DIVERSION   WATERFALL  

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