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Madras HC Rejects PIL Against BCCI - (21 Apr 2016)

Madras HC has rejected a PIL filed by Ex-CBI Director R K Raghavan and others to restrain Indian Cricket Board and its Chairman Shashank Manohar from effecting any adverse changes which will reduce BCCI's share of revenue from International Cricket Council (ICC).

Tags : MADRAS HC   EX-CBI DIRECTOR R K RAGHAVAN  

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