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Bombay HC to Nagpur Civic Body: Remove Collars of Unregistered Stray Dogs - (24 Nov 2022)

CIVIL

Bombay High Court has directed Nagpur Municipal Corporation to check whether any stray dogs in the city have been collared without proper registration, and also directed to remove any unauthorised collars and submit a compliance report regarding the same.

Tags : BOMBAY HIGH COURT   STRAY DOG   COLLAR  

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