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SC to M.P Govt.: Conduct State Mop-Up Rounds Counselling Afresh for NEET-PG 2022 - (24 Nov 2022)

EDUCATION

Supreme Court while observing that the act of Madhya Pradesh (MP) Government to declare results of state rounds before the AIQ rounds was contrary to the direction of Apex Court, has directed MP government to conduct State Mop-Up Round of Counselling for NEET-PG courses afresh.

Tags : SUPREME COURT   NEET-PG   COUNSELLING  

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