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Kerala HC: Introspection by Judiciary Necessary, Otherwise People Will Lose Faith - (23 Nov 2022)

CIVIL

Kerala High Court while issuing directions to Registry to bring to the Chief Justice's notice the old writ petitions pending in different jurisdictions, has observed that introspection by judiciary is also necessary or otherwise, people will lose faith in the system.

Tags : KERALA HIGH COURT   JUDICIARY   REGISTRY  

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