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Madras HC to State: Approach SC for Clarification on 50% Reservation for In-Service Candidates - (23 Nov 2022)

SERVICE

Madras High Court has asked State Government to seek a clarification from Supreme Court regarding applicability of the Tamil Nadu government notification earmarking 50% of seats in the Government medical colleges to in-service candidates for the academic year 2022-23.

Tags : MADRAS HIGH COURT   CLARIFICATION   RESERVATION  

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