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Kerala HC Allows Teenager With 40% Disability to Take KEAM Exam in PwD Quota - (23 Nov 2022)

EDUCATION

Kerala High Court while observing that neurostimulator is neither a treatment nor a cure has held a 19 year old suffering from primary generalized dystonia, eligible to be included in the 5% quota for admission of persons with disabilities in KEAM-2022 exam.

Tags : KERALA HIGH COURT   PWD QUOTA   DISABILITY  

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