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Allahabad HC Denies Bail to Juvenile Who Allegedly Raped His 8 Year Old Student - (23 Nov 2022)

CRIMINAL

Allahabad High Court while denying bail to a Juvenile who allegedly raped his 8 year old student has held that he needed counseling by psychiatrists/experts not only for his own betterment but also for the health of society.

Tags : ALLAHABAD HIGH COURT   BAIL   JUVENILE  

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